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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(h) in The U.P. Regulation Of Money-Lending Act, 1976

(h)any loan advanced to a Government servant from a fund established for the welfare or assistance of such servants and which is sanctioned by the Government;