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[Cites 0, Cited by 0] [Section 355(2)] [Section 355] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 355(2)(l) in Arunachal Pradesh Municipal Act, 2007

(l)special requirement of occupancies for residential building, educational building, institutional building, assembly building, business building, mercantile building, industrial building, storage building and hazardous building (including those for assembly movement, parking loading, unloading, public convenience, water supply and vendors plazas),