Supreme Court - Daily Orders
Micromax Informatics Ltd vs Union Of India on 8 May, 2020
Bench: Arun Mishra, Navin Sinha, Indira Banerjee
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) NO. ___________ OF 2020
[Diary No(s). 39377 OF 2019]
IN
CIVIL APPEAL NO. 7388 OF 2019
MICROMAX INFORMATICS LTD Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
O R D E R
Application seeking hearing of the Review Petition(s) in open court is rejected. Delay condoned.
We have perused the Review Petition and record of the appeal and are of the view that the order of which review has been sought, does not suffer from any error apparent warranting its reconsideration. The Review Petition is, accordingly, dismissed.
.......................J. [ ARUN MISHRA ] .......................J. [ NAVIN SINHA ] .......................J. [ INDIRA BANERJEE ] New Delhi;
MAY 08, 2020.
Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2020.05.11 14:40:31 IST Reason: ITEM NO.1007 SECTION XIV-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) NO. ___________ OF 2020 [Diary No(s). 39377 OF 2019] IN CIVIL APPEAL NO. 7388 OF 2019 MICROMAX INFORMATICS LTD Petitioner(s) VERSUS UNION OF INDIA & ORS. Respondent(s) (IA No. 167506/2019 - CLARIFICATION/DIRECTION) IA No. 185646/2019 - CONDONATION OF DELAY IN FILING REVIEW PETITION IA No. 167502/2019 - EX-PARTE STAY) Date : 08-05-2020 This matter was circulated today. CORAM : HON'BLE MR. JUSTICE ARUN MISHRA HON'BLE MR. JUSTICE NAVIN SINHA HON'BLE MS. JUSTICE INDIRA BANERJEE By Circulation UPON perusing papers the Court made the following O R D E R The Review Petition is dismissed in terms of the signed order. Pending application(s), if any, is/are disposed of. (JAYANT KUMAR ARORA) (JAGDISH CHANDER) COURT MASTER ASSISTANT REGISTRAR (Signed order is placed on the file)