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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Tamilnadu - Subsection

Section 43(1) in Tamil Nadu Labour Welfare Board Service Regulations, 1989

(1)In the case of direct recruitment, the penalty for failing to pass tests within the period of probation shall be extension of probation of maximum of one year and for extended period the increments will be withheld.