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Karnataka High Court

M. M. Lakshmeshwara Mutt vs Sri. Jaykumar on 16 September, 2022

Author: S Vishwajith Shetty

Bench: S Vishwajith Shetty

                            1



 IN THE HIGH COURT OF KARNATAKA AT BENGALURU

      DATED THIS THE 16TH DAY OF SEPTEMBER 2022

                        PRESENT

            THE HON'BLE MR. ALOK ARADHE
                ACTING CHIEF JUSTICE

                          AND

     THE HON'BLE MR.JUSTICE S. VISHWAJITH SHETTY

                 C.C.C. NO.406 OF 2022

BETWEEN:

1.     M.M. LAKSHMESHWARA MUTT
       S/O MAHALINGAIAH .C
       LAKSHMESHWARA MUTT
       AGED ABOUT 61 YEARS
       EX-EMPLOYEE.

2.     VIJAYALAKSHMI M. KALAL
       W/O LATE M.M. KALAL
       AGED ABOUT 50 YEARS
       LEGAL HEIRS OF THE DECEASED EMPLOYEE.

3.     R.G. NARASAPUR
       S/O GUNDURAO B. NARASAPUR
       AGED ABOUT 70 YEARS
       EX-EMPLOYEE, M.K. LTD.,

4.     REMEDIAN D'SOZA
       S/O ANTHONY D SOZA
       AGED ABOUT 62 YEARS
       EX-EMPLOYEE, M.K. LTD.,

5.     A.G. NARASAPUR
       S/O GUNDURAO B. NARASAPUR
                             2



      AGED ABOUT 62 YEARS
      EX-EMPLOYEE, M.K. LTD.,

6.    MANJUNATHA CHALAGERI
      S/O BASAVENNAPPA CHALAGERI
      AGED ABOUT 50 YEARS
      EX-EMPLOYEE, M.K. LTD.,

7.    MALLAPPA GOUDA PATIL
      S/O PARAPPA GOWDA PATIL
      AGED ABOUT 52 YEARS
      EX-EMPLOYEE, M.K. LTD.,

8.    K.V.S. RAJENDRA BABU
      S/O KOMMARUSUBRAMANYA
      AGED ABOUT 53 YEARS
      EX-EMPLOYEE, M.K. LTD.,

9.    S.Y. KATTI
      S/O YAMANAPPA KATTI
      AGED ABOUT 61 YEARS
      EX-EMPLOYEE, M.K. LTD.,

10.   RAHUL JADHAV
      S/O SURESH JADAV
      AGED ABOUT 28 YEARS
      LEGAL HEIRS OF THE DECEASED EMPLOYEE.

11.   SHIVANANDA
      S/O N. RAMABHATTA
      AGED ABOUT 50 YEARS
      EX-EMPLOYEE, M.K. LTD.,

12.   H.V. ASHOKA
      S/O H.N. VENKATESHA BHATTA
      AGED ABOUT 63 YEARS
      EX-EMPLOYEE, M.K. LTD.,

13.   A.P. DIXIT
      S/O PANDURANG DIXIT
                            3



      AGED ABOUT 68 YEARS
      EX-EMPLOYEE, M.K. LTD.,

14.   SATISH P. DIXIT
      S/O PANDURANG DIXIT
      AGED ABOUT 66 YEARS
      EX-EMPLOYEE, M.K. LTD.,

15.   N.S. NAGARAJ
      S/O SANNATHIMMAIAH
      AGED ABOUT 60 YEARS
      EX-EMPLOYEE, M.K. LTD.,

16.   G.S. KRISHNAMURTHY
      S/O G. SEETHARAMAIAH
      AGED ABOUT 30 YEARS
      EX-EMPLOYEE, M.K. LTD.,

17.   PRAKASH BAYAR
      S/O A.S. KRISHNAMURTHY BAYER
      AGED ABOUT 61 YEARS
      EX-EMPLOYEE, M.K. LTD.,

18.   B.N. RAJENDRABABU
      S/O B.N. VENKATARAMANAIAH
      AGED ABOUT 57 YEARS
      EX-EMPLOYEE, M.K. LTD.,

19.   DR. GOPI
      S/O CHIKKAVEERACHAR
      AGED ABOUT 56 YEARS
      EX-EMPLOYEE, M.K. LTD.,

20.   DANCES ROCHE
      S/O LOVIS ROCHE
      AGED ABOUT 66 YEARS
      EX-EMPLOYEE, M.K. LTD.,

21.   YUVARAJ Y. MEHARAWADE
      S/O VITTALSAB MEHARAWADE
                            4



      AGED ABOUT 51 YEARS
      EX-EMPLOYEE, M.K. LTD.,

22.   M. ANIL
      S/O MADHVSAMEHARWADE
      AGED ABOUT 46 YEARS.

23.   R.V. VISHWANATHA
      S/O R. VASUDEVASHETTY
      AGED 56 YEARS.

24.   R.V. NATARAJA SHETTY
      S/O R. VASUDEVASHETTY
      AGED 58 YEARS.

25.   R.H. HARISH
      S/O DR. R. HANUMANTHASETTY
      AGED 70 YEARS.

26.   U.V.V. MALLIKARJUNA RAO
      S/O BHASKARA RAO
      AGED 66 YEARS
      EX EMPLOYEE, M.K. LTD.,

27.   K. HOOVAPPA
      S/O K. SUBBAIAH GOWDA
      AGED 65 YEARS
      EX EMPLOYEE, M.K. LTD.,

28.   P.R. KODER
      S/O RANGAPPA
      AGED 60 YEARS
      EX EMPLOYEE, M.K. LTD.,

29.   L. RAMACHAR
      S/O LAKSHMANACHAR
      AGED 56 YEARS
      EX EMPLOYEE, M.K. LTD.,
                            5



30.   JANARDHAN CHITRAGAR
      S/O HANUMANTHAPPA
      AGED 62 YEARS
      EX EMPLOYEE, M.K. LTD.,

31.   D. VARADARAJA RAO
      S/O D. RAGHAVENDRA RAO
      AGED 61 YEARS
      EX EMPLOYEE, M.K. LTD.,

      APPLICANT NOS.1 TO 33 ARE
      R/AT. OFFICERS COLONY
      MYSORE KIRLOSKAR, YANTRAPURA
      HARIHARA, DAVANGERE DISTRICT-577601.

32.   KALAPPA BONGALE
      S/O NAMADEVA RAO BONGALA
      AGED 51 YEARS
      DEAD BY HIS LRS
      SMT. SUPRIYA BONGLE
      W/O LATE KALAPPA BONGALE
      AGED 45 YEARS.

33.   SANGEETHA MEHARAWADE
      W/O SRINIVAS MEHARAWADE
      AGED ABOUT 41 YEARS.

34.   SURESH N. LADWA
      S/O NAGOSALDWA
      AGED ABOUT 56 YEARS.

35.   SMT. THUNGA
      W/O G. MUNIYAPPA
      AGED ABOUT 56 YEARS.

36.   M. GAJANANA
      S/O MALAWASA MEHARWADE
      AGED ABOUT 51 YEARS
      EX EMPLOYEE, M.K. LTD.,
                            6



37(a). D. HITENDRAKUMAR
       S/O DEVICHAND
       AGED ABOUT 41 YEARS.

(b).   D. KAMALESH
       S/O D. DEVICHAND
       AGED ABOUT 37 YEARS.

38.    SMT. PREMA MUJUMDAR
       W/O LATE V.R. MUJUMDAR
       AGED ABOUT 68 YEARS
       R/O M.K OFFICER COLONY
       YANTRAPURA, HARIHAR 577 601.

39.    R.V. BHAKTHAVATSALA
       S/O R. VENKOTASETTY
       AGED ABOUT 70 YEARS
       BUSINESSMAN
       BALAJI RICE INDUSTRIES COMPOUND
       SHIMOGGA ROAD , HARIHARA 577 601
       DAVANAGERE DISTRICT.

40.    R.V. KRISHNA MURTHY
       S/O R. VENKOBASETTY
       AGED ABOUT 60 YEARS
       BUSINESSMAN
       BALAJI RICE INDUSTRIES COMPOUND
       SHIMOGA ROAD, HARIHARA 577601
       DAVANAGERE DISTRICT.

41.    SRIHARSHA K
       W/O SHESHA BHAT .K
       AGED ABOUT 43 YEARS
       R/O NO.J-46
       M.K. OFFICERS COLONY
       YANTRAPURA, HARIHARA 577601.

42.    BASAVARAJA YARAGATTI
       S/O GIRIMALLAPPA
       AGED ABOUT 57 YEARS
       R/O M.K. OFFICERS COLONY
                              7



      YANTRAPURA,
      HARIHARA 577601.

43.   YASHAD KUMAR GOUR
      S/O AMBIA PRASAD GOUR
      R/O OFFICERS COLONY, YANTRAPURA
      HARIHARA 577601.
44.   SMT. D.V. LATHA
      W/O LATE D.V. VIJAYENDRA
      AGED ABOUT 36 YEARS
      R/O OFFICERS COLONY
      HARIHARA 577601.

45.   SRI. JAYARAGHAVENDRA ALABAL
      S/O VENKATARAO ALABAL
      AGED ABOUT 60 YEARS
      R/O M.K. OFFICERS COLONY
      HARIHARA 577601.

46.   SMT. K.M. GIRIJAMMA
      W/O K.M. KOTRAIAH
      AGED ABOUT 77 YEARS
      R/O HARIHARA 577601.

47.   SRI. S.K. PANI
      S/O SUBRAMANYAMUDALIYAR
      AGED ABOUT 62 YEARS
      R/O OFFICERS COONY, HARIHARA 577601.

48.   SMT. N. KALAVATHI
      W/O LATE N.S. MUDALIYAR
      AGED ABOUT 60 YEARS
      R/O HARIHARA 577601.

49.   SRI. S.M. PRAKASH
      S/O LATE M. SATHYANARAYANARAO
      AGED ABOUT 45 YEARS
      HARIHARA 577601.

50.   B.K. PURUSHOTTAMA
      S/O LATE B. KALLAPPA
                             8



       AGED ABOUT 51 YEARS
       R/O M.K. OFFICERS COLONY
       HARIHARA 577601.

51.    N.C. ANANDA
       S/O LATE N.S. CHANDRASHEKHARA
       AGED ABOUT 51 YEARS
       R/O. M.K. OFFICER COLONY
       HARIHARA-577601.

52.    H.S. RAMESHA
       S/O H.K. SATHYANARAYANA
       AGED ABOUT 54 YEARS
       R/O M.K. OFFICERS COLONY
       HARIHARA 577601.

53.    M.G. SRINIVASA RAO
       S/O LATE VITOBA RAO
       AGED ABOUT 82 YEARS
       R/O M.K. OFFICERS COLONY
       HARIHARA 577601.

                                   ... COMPLAINANTS
(BY MR. RAVINDRA GOUD P, ADV.,)


AND:

1.    SRI. JAYKUMAR
      THE OFFICIAL LIQUIDATOR
      M/S. MYSORE KIRLOSKAR LTD., (IN LIQN)
      RAHEJA TOWERS, 12TH FLOOR
      M.G. ROAD, BENGALURU-560 001.

2.    SRI. BASAVARAJ I
      AGE MAJOR
      THE COMMISSIONER
      CITY MUNICIPAL COUNCIL
      HARIHARA TOWN
      DAVANAGERE DISTRICT-577 602.
                           9



3.   SRI. KUMARASWAMY
     THE COMMISSIONER
     DAVANAGERE HARIHARA
     URBAN DEVELOPMENT AUTHORITY
     (DHUDA), DEVARAJ URS EXTENSION
     A BLOCK, P.B. ROAD
     DAVANAGERE DISTRICT-577 002.

                                        ... ACCUSED
(BY MR. K.S. MAHADEVAN, ADV., FOR A1
    MR. M.R. PATIL, ADV., FOR A2
    MR. S. MAHESH, ADV., FOR A3)
                            ---

     THIS CCC IS FILED UNDER SECTION 11 AND 12 OF

THE CONTEMPT OF COURTS ACT, PRAYING TO SECURE THE

PERSONAL APPEARANCE OF THE ACCUSED NO.1 TO 3

BEFORE THIS HON BLE COURT ON ALL THE DATE OF

HERING AND PUNISH THEM IN ACCORDANCE WITH THE

CONTEMPT OF COURT ACT, FOR HAVING BEEN SHOWN

WILLFUL AND DELIBERATE DISOBEDIENCE OF THE ORDER

DATED 26.11.2021 PASSED IN C.A. NO.25/2019 AND C.A.

NO.259/2019 PASSED BY THE LEARNED SINGLE JUDGE OF

THIS HON BLE COURT AT ANNEXURE-A AND AWARD THE

COST OF THIS PROCEEDINGS.


     THIS CCC COMING ON FOR ORDERS, THIS DAY,

ACTING CHIEF JUSTICE MADE THE FOLLOWING:
                             10



                            ORDER

Mr.Ravindra Goud P., learned counsel for the complainant.

Mr.K.S.Mahadevan, learned counsel for the respondent No.1.

Mr.M.R.Patil, learned counsel for the respondent No.2.

Mr.S.Mahesh, learned counsel for the respondent No.3.

This petition has been filed for non-compliance of the directions contained in the order dated 26.11.2021 passed in Company Appln. No.25/2019 and connected matters.

2. Admittedly, the directions contained in the aforesaid order have been complied with. 11

3. In view of the aforesaid, we are not inclined to proceed further with the contempt proceedings. However, liberty is reserved to the impleading applicant to take recourse to such remedy as may be available to him in law with regard to his grievance.

With the aforesaid liberty, the contempt petition is disposed of.

4. In view of the disposal of the petition, the pending interlocutory applications do not survive for consideration and is accordingly disposed of.

Sd/-

ACTING CHIEF JUSTICE Sd/-

JUDGE RV