Calcutta High Court
Brand Value Communications Ltd vs Elite Furniture Pvt. Ltd on 29 January, 2015
Author: Biswanath Somadder
Bench: Biswanath Somadder
ORDER SHEET
CP No. 1040 of 2014
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
ORIGINAL SIDE
IN THE MATTER OF :
BRAND VALUE COMMUNICATIONS LTD.
AND
ELITE FURNITURE PVT. LTD.
BEFORE:
The Hon'ble JUSTICE BISWANATH SOMADDER
Date : 29th January, 2015.
Appearance :
Mr. R.L. Mitra, Adv.
Ms. P. Dhar, Adv.
...for the petitioner Ms. Aiman Abdullah, Adv.
...for the company The Court: After considering the submissions made by the learned advocates for the parties, this Court directs the company to hand over copies of correspondences which it seek to rely on to the learned advocate-0n- record of the petitioning creditor.
Let this matter appear for further consideration under the same heading next Thursday (05.02.2015).
(BISWANATH SOMADDER, J.) akb/