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Calcutta High Court

Brand Value Communications Ltd vs Elite Furniture Pvt. Ltd on 29 January, 2015

Author: Biswanath Somadder

Bench: Biswanath Somadder

 ORDER SHEET
                                CP No. 1040 of 2014

                       IN THE HIGH COURT AT CALCUTTA
                              Original Jurisdiction
                                ORIGINAL SIDE


                             IN THE MATTER OF :
                     BRAND VALUE COMMUNICATIONS LTD.
                                    AND
                         ELITE FURNITURE PVT. LTD.



  BEFORE:
  The Hon'ble JUSTICE BISWANATH SOMADDER

Date : 29th January, 2015.

Appearance :

Mr. R.L. Mitra, Adv.
Ms. P. Dhar, Adv.
...for the petitioner Ms. Aiman Abdullah, Adv.
...for the company The Court: After considering the submissions made by the learned advocates for the parties, this Court directs the company to hand over copies of correspondences which it seek to rely on to the learned advocate-0n- record of the petitioning creditor.
Let this matter appear for further consideration under the same heading next Thursday (05.02.2015).
(BISWANATH SOMADDER, J.) akb/