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[Cites 0, Cited by 0] [Section 393] [Entire Act]

State of Jharkhand - Subsection

Section 393(c) in Jharkhand Municipal Act, 2011

(c)there is need to create new or improved means of communication and facilities for traffic, and that the most satisfactory method of remedying these defects is to prepare an area improvement scheme in respect of such area, it may pass a resolution so to do.