Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(15)] [Section 10] [Entire Act] State of West Bengal - Subsection Section 10(15)(e) in West Bengal Right of Children to Free and Compulsory Education, 2012 (e)that the premises of the applicant school is open to inspection by any officer authorized by the State Government or local authority;