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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Odisha - Subsection

Section 20(4) in Orissa Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities (Conditions off Preventive Detention) Order, 1979

(4)Interview shall take place in the presence of an officer deputed by the Superintendent of the Jail, who may terminate an interview at any time, if in his opinion the conservation is detrimental to the public interest or safety.