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[Cites 0, Cited by 0] [Section 80(1)] [Section 80] [Entire Act]

State of Goa - Subsection

Section 80(1)(d) in The Goa Rehabilitation Board Act, 2006

(d)submit to the Chairman a final statement of audited accounts, together with a report on the result of the audit and duplicate copies thereof to the Government, within a period of three months from the end of the year or within such further period as the Government may allow in that behalf.