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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Andhra Pradesh - Subsection

Section 25(2)(g) in THE ANDHRA PRADESH PULSES BOARD ACT, 2020

(g)the form in which, and the time at which, the Board shall prepare its budget under section 14 and its annual report under section 15;