Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 7] [Entire Act] State of Telangana - Subsection Section 7(1) in Telangana Intermediate Education Act, 1971 (1)The Government shall appoint a Secretary to the Board for performing such functions as may be entrusted to him by or under this Act.
