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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Haryana - Subsection

Section 17(2)(b) in Haryana Murrah Buffalo and other Milch Animal Breed (Preservation and Development of Animal Husbandry and Dairy Development Sector) Act, 2001

(b)the rate of fee to be levied under Section 5(1), the manner of payment of fee and the persons or officers to whom the same shall be paid under Section 5(2);