Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act] State of Haryana - Subsection Section 11(2)(vi) in Haryana Municipal (Dangerous and Offensive Trades) Bye-laws, 1982 (vi)The store-house shall be of non-inflammable materials with pakka or iron roofs.