Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Rajasthan - Subsection Section 9(2) in The Nathdwara Temple Act, 1959 (2)[ A casual vacancy in the office of the President caused by death, resignation, minority, or otherwise shall be filled up by the State Government.] [Substituted by Rajasthan Act 18 of 1966.]
