Section 16 in U.P. Zila Panchayats (Settlement of Dispute Relating to Membership) Rules, 1994
16. Communication of order and transmission of records.
- The Judge shall, as soon as may be, after announcing the order made by him under Rule 13-(a)send a copy of the order to the District Magistrate; and(b)transmit the records of the case to the District Magistrate for being dealt with in accordance with law.
