Gujarat High Court
Ashwinkumar Chaturbhai Patel vs Hasmukhbhai Chaturbhai Patel on 10 June, 2015
Author: Paresh Upadhyay
Bench: Paresh Upadhyay
C/CA/5980/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (FOR VACATING INTERIM RELIEF)
NO. 5980 of 2015
In
SPECIAL CIVIL APPLICATION NO. 1505 of 2015
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ASHWINKUMAR CHATURBHAI PATEL
- SINCE DECEASED ....Applicant
Versus
HASMUKHBHAI CHATURBHAI PATEL
AND ANR. ...Respondents
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Appearance:
MR MOHMEDSAIF HAKIM, ADVOCATE for the Applicant
MR A J PATEL, ADVOCATE for the Respondent
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CORAM: HONOURABLE MR.JUSTICE PARESH UPADHYAY
Date : 10/06/2015
ORAL ORDER
In view of the order passed today in the main matter, this Civil Application would not survive. Application stands disposed of accordingly.
(PARESH UPADHYAY, J.) Amit/5 Page 1 of 1