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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(d) in The Energy Conservation (Partial Risk Guarantee Fund for Energy Efficiency) Rules, 2016

(d)regularly monitor the performance of implementing agency and in case of any nonperformance on the part of implementing agency, the Bureau shall take any disciplinary action against implementing agency or impose penalty on implementing agency;