Supreme Court - Daily Orders
Cmj Foundation vs The State Of Meghalaya on 13 February, 2025
Bench: Vikram Nath, Sanjay Karol
ITEM NO.1501 COURT NO.5 SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 9694/2024
CMJ FOUNDATION & ORS. Appellant(s)
VERSUS
THE STATE OF MEGHALAYA & ORS. Respondent(s)
[ HEARD BY:- HON'BLE PAMIDIGHANTAM SRI NARASIMHA AND HON'BLE SANDEEP MEHTA,JJ. ] WITH C.A. No. 9695/2024 (XIV-A) Date : 13-02-2025 These appeals were called for judgment today. CORAM :
HON'BLE MR. JUSTICE VIKRAM NATH HON'BLE MR. JUSTICE SANJAY KAROL HON'BLE MR. JUSTICE SANDEEP MEHTA For Appellant(s) :
Mr. Anupam Lal Das, Sr. Adv. Mr. Philemon Nongbri, Adv. Mr. Ahanthem Henry, Adv. Mr. A. Rohen Singh, Adv.
Ms. Anne Mathew, AOR Mr. Suryanarayana Singh, Sr. Adv. Ms. Pragati Neekhra, AOR Mr. Aditya Bhanu Neekhra, Adv. Mr. Atul Dong, Adv.
Mr. Aniket Patel, Adv.
For Respondent(s) :
Mr. Anupam Lal Das, Sr. Adv. Mr. Philemon Nongbri, Adv. Mr. Ahanthem Henry, Adv. Mr. A. Rohen Singh, Adv.
Ms. Anne Mathew, AOR Signature Not Verified Mr. Suryanarayana Singh, Sr. Adv.Digitally signed by SONIA BHASIN Date: 2025.02.13 18:19:10 IST
Reason: Ms. Pragati Neekhra, AOR Mr. Aditya Bhanu Neekhra, Adv.1
Mr. Atul Dong, Adv.
Mr. Aniket Patel, Adv.
Dr. Vinod Kumar Tewari, AOR Mr. Pramod Tiwari, Adv.
Mr. Vivek Tiwari, Adv.
Ms. Priyanka Dubey, Adv. Mr. Bhoopesh Pandey, Adv. Mr. Manindra Dubey, Adv. Ms. Saumya Mishra, Adv.
Hon’ble Mr. Justice Sandeep Mehta has pronounced the reportable judgment in the matters heard by the Bench comprising Hon’ble Mr. Justice Pamidighantam Sri Narasimha and His Lordship.
Application for impleadment is allowed.
Civil Appeal No. 9694 of 2024 is dismissed and Civil Appeal No. 9695 of 2024 is allowed in terms of the signed reportable judgment.
Pending application(s), if any, shall stand disposed of.
(SONIA BHASIN) (RANJANA SHAILEY) ASSISTANT REGISTRAR-CUM-PS COURT MASTER (NSH) [Signed reportable judgment is placed on the file] 2