Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 243(1)] [Section 243] [Entire Act] State of West Bengal - Subsection Section 243(1)(b) in The Calcutta Municipal Corporation Act, 1980 (b)purchase or take on lease any waterwork or any water or right to store or to take and convey water, either within or outside Calcutta;