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State of Maharashtra - Section

Section 22 in The Maharashtra Land Revenue Circle Officers and Circle Inspectors, (Duties and Functions) Rules, 1970

22. Recording sources of water supply.

- Every Circle Officer and Circle Inspector shall cause to be indicated, by appropriate symbols, in the village map prepared in accordance with Section 156 of the Code, all wells, bandharas and tanks in all holdings in the village and report the matter to the District Inspector of Land Records.