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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Uttar Pradesh - Subsection

Section 34(1)(b) in The Jaunsar-Bawar Zamindari Abolition and Land Reforms Act, 1956

(b)pasture land or land covered by water and used for purposes of growing any produce or land in the bed of a river and used or caused or occasional cultivation;