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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Tamilnadu - Subsection

Section 39(2) in Regulations of the Tamil Nadu Agricultural University

(2)The Comptroller shall authorise any employee of the University to collect the revenue or fees wherever the remittance in the State Bank is not feasible due to specific reasons. In such cases, the authorised employees shall remit the collections of the day, into the State Bank on the following working day.