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[Cites 0, Cited by 0] [Section 14(7)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(7)(e) in Tamil Nadu Fisheries University Act, 2012

(e)ensure that the registers of buildings, land, furniture and equipments are maintained up-to-date, and that stock checking is conducted in respect of equipments and other consumable materials in all offices, laboratories, colleges and institutions maintained by the University;