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Union of India - Section

Section 19 in Gold (Control) Act, 1968

19. Standard gold bar to be stamped.

(1)Every licensed refiner, who makes, manufactures or prepares standard gold bars shall put a stamp on each such gold bar certifying its purity and such stamp shall also contain such other particulars as may be prescribed.
(2)No stamp referred to in sub-section (1) shall be used in stamping any standard gold bar unless such stamp has been approved by the Administrator.