Delhi High Court - Orders
Delhi Jal Board vs Wpil Ltd. Consortium on 5 August, 2024
Author: Prateek Jalan
Bench: Prateek Jalan
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 236/2022 & I.As. 8462-8463/2022
DELHI JAL BOARD .....Petitioner
Through: Mr. Ravi Gupta, Senior Advocate
with Mr. Karunesh Tandon, Ms.
Muskaan Mehra & Mr. Rahul
Chauhan, Advocates.
versus
WPIL LTD. CONSORTIUM .....Respondent
Through: Mr. Vinay Garg, Senior Advocate
with Mr. Akshay Chandra, Mr.
Rahul Chaudhary, Advocates
alongwith AR.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 05.08.2024 The matter was passed over on the first call but could not be taken up for hearing in view of continuing hearing in part heard matters.
List on 25.10.2024.
PRATEEK JALAN, J AUGUST 5, 2024 'pv'/ This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/08/2024 at 23:38:58