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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(2) in Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Rules, 2006

(2)In the case of application for exhibition of film on T.V. screen through video cassette recorder, it shall be accompanied by evidence from Commercial Tax Authorities that there is no tax due under the A.P. Entertainment Act, 1939 (Act X of 1939).