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[Cites 0, Cited by 0] [Section 3(12)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(12)(b) in U.P Consolidation of Holdings Act, 1953

(b)not defined in this Act or in the U.P. Land Revenue Act, 1901, but [used or] [Added by U.P Act No. 38 of 1958.] defined in the U.P. Zamindari Abolition and Land Reforms Act, 1950,