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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(1) in The West Bengal Correctional Services Act, 1992

(1)For each central correctional home, there shall be a Chief Discipline Officer and such number of Discipline Officer, who shall be subordinate to the Chief Discipline Officer, as the State Government may appoint.