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State of Mizoram - Section

Section 22 in The Mizoram Aided College Employees Rules, 1990

22. Financial report.

- Quarterly financial returns, showing in detail the exact financial position of the college shall be submitted to the Director/President of the Governing Body of the principal, making, copies of such returns available to all the members of the Governing Body individually within the first seven days of the month of April, July, October and January.