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[Cites 0, Cited by 0] [Section 3A] [Entire Act]

State of Tamilnadu - Subsection

Section 3A(1) in Tamil Nadu Municipalities (Regulation of Sinking of Wells and Safety Measures) Rules, 2015

(1)Every application for Grant of Certificate of Registration shall be made in Form-XIII to the competent authority and shall be accompanied by a fee of Rs.15,000/- (Rupees fifteen thousands only) by means of Demand Draft.