Karnataka High Court
The New India Assurance Co Ltd vs Mini Badtol Dias on 3 June, 2011
Equivalent citations: 2012 AAC 1519 (KAR), 2012 (2) AIR KAR R 597, AIR 2012 (NOC) (SUPP) 181 (KAR.) (DHARWAD BENCH), (2013) 4 ACC 682, (2013) 3 ACJ 1671, (2012) 2 KCCR 1271
Author: Ashok B.Hinchigeri
Bench: Ashok B.Hinchigeri
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