(5)[ At such visits, the Certifying Surgeon after examining a worker shall issue a Certificate of Fitness in Form 32 and the record of examination and re- examination carried out shall be kept in the custody of the manager of the factory and the record of each examination carried out under sub-rule (1), including the nature and results of the tests shall also be entered by the Certifying Surgeon in a health register in Form 17.] [Substiuted by Punjab Government Gazette L.S.P. III dated 19.3.1991.].
