Calcutta High Court
Ememi Paper Mills Ltd vs Asst. Comm. Commercial Taxes on 21 May, 2009
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
WP No. 1131 of 2003
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
EMEMI PAPER MILLS LTD.
Versus
ASST. COMM. COMMERCIAL TAXES, ASSES.WING
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
Date : 21st May, 2009.
The Court : This is the third time the writ petition has been listed. None appeared for either of the parties when the matter was called on. The writ petition is, as such, dismissed. Interim order, if any, is vacated.
(GIRISH CHANDRA GUPTA, J.) SP/