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Calcutta High Court

Ememi Paper Mills Ltd vs Asst. Comm. Commercial Taxes on 21 May, 2009

Author: Girish Chandra Gupta

Bench: Girish Chandra Gupta

                                  WP No. 1131 of 2003

                             IN THE HIGH COURT AT CALCUTTA

                            Constitutional Writ Jurisdiction

                                     ORIGINAL SIDE




                                 EMEMI PAPER MILLS LTD.

                                         Versus

                        ASST. COMM. COMMERCIAL TAXES, ASSES.WING




      BEFORE:

      The Hon'ble JUSTICE GIRISH CHANDRA GUPTA

Date : 21st May, 2009.

The Court : This is the third time the writ petition has been listed. None appeared for either of the parties when the matter was called on. The writ petition is, as such, dismissed. Interim order, if any, is vacated.

(GIRISH CHANDRA GUPTA, J.) SP/