Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 132(1)] [Section 132] [Entire Act]

State of Rajasthan - Subsection

Section 132(1)(iv) in Rajasthan Goods and Services Tax Act, 2017

(iv)in cases where he commits or abets the commission of an offence specified in clause (f) or clause