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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Odisha - Subsection

Section 50(f) in The Orissa Dangerous Drugs Rules, 1965

(f)Dry preparations or pharmacopoeal or proprietary preparations in the form of pills, tablets, granules or powders containing not more than 0.1 gram of any one of the substances mentioned in Clauses (a), (b) and (c) in any one pill or tablet or one dose of granule or powder.