13. Appointment of subordinate officers and enrolled persons.
- Appointment to the posts of Subedar-Majors or Subedars may be made by the Inspector-General and Naib-Subedars or of under officers by the Deputy Inspector General or Additional Deputy Inspector-General, and of enrolled persons by the commandant or any other officer of the Force who may be appointed as enrolling officer by Director-General respectively in the following manner and their conditions of service shall be such as may be provided in the rules by the Central Government in this behalf-(a)by direct recruitment;(b)by transfer on deputation from the Defence Forces and other armed forces of the Union, any other department of the Central Government or of the State Government;(c)by promotion as may be prescribed from time to time;(d)by transfer;(e)by re-employment.
