Section 12(2)(l) in The Motor Vehicles Act, 1988

[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2)(l) in The Motor Vehicles Act, 1988

(l)inspection of such schools and establishments (including the services rendered by them and the apparatus, equipments and motor vehicles maintained by them for imparting such instruction);

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Union of India - Subsection

Section 12(2)(l) in The Motor Vehicles Act, 1988