Supreme Court - Daily Orders
Delhi Airport Metro Express Pvt. Ltd. vs Delhi Metro Rail Corporation Ltd. on 1 March, 2019
Bench: A.K. Sikri, Sanjay Kishan Kaul
ITEM NO.6 COURT NO.2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 4115/2019
(Arising out of impugned final judgment and order dated 15-01-2019
in FAOOS No. 58/2018 passed by the High Court Of Delhi At New
Delhi)
DELHI AIRPORT METRO EXPRESS PVT. LTD. Petitioner(s)
VERSUS
DELHI METRO RAIL CORPORATION LTD. Respondent(s)
(I.A. 32524/19-EX-PARTE AD-INTERIM RELIEF IS TO BE LISTED)
Date : 01-03-2019 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. Mukul Rohatgi, Sr. Adv.
Mr. P.C. Chidambaram, Sr. Adv.
Mr. Gopal Jain, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Rishi Agrawala, Adv.
Ms. Megha Mehta Agrawal, Adv.
Mr. Nishant Rao, Adv.
Mr. Rajesh Kumar, Adv.
Mr. E. C. Agrawala, AOR
For Respondent(s) Mr. Tushar Mehta, S.G.
Mr. Parag P. Tripathi, Sr. Adv.
Mr. P.S. Narsimha, Sr. Adv.
Mr. Ajit Kumar Sinha, Sr. Adv.
Mr. Tarun Johri, AOR
Mr. Ankur Gupta, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on I.A. No. 32524 of 2019. Let reply be filed within two weeks.
The matter shall positively be listed immediately after two weeks.
Signature Not Verified Digitally signed by MANISH SETHI Date: 2019.03.02 10:15:29 IST Reason: (SUSHIL KUMAR RAKHEJA) (RAJINDER KAUR) AR-CUM-PS BRANCH OFFICER