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State of Punjab - Section

Section 20 in Punjab Exhibition of Films on Television Screen through Video Cassette Players (Regulation) Rules, 1989

20. Interpretation.

- If any question arises as to the interpretation of these rules, the same shall be referred to the Government in the Department of Home Affairs and Justice, for decision.Form I(See rule 6)Application for Grant or Renewal of Licence for Exhibition of Films on Television through Video Cassette PlayerToThe District Magistrate, (Name of the District)Sir,I hereby apply for grant/renewal of licence for exhibition of films on television screen through video cassette player :-