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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

Bhopal State - Subsection

Section 21(1)(d) in The Abolition of Jagirs and Land Reforms Rules, 1953 (Bhopal)

(d)the prevailing prices of essential commodities as defined in clause 3(1) of the Bhopal Essential Supplies Temporary Powers Act of 1946,