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State of Rajasthan - Section

Section 15 in The Rajasthan Distilleries Rules, 1977

15. Flavouring and colouring etc.

- Except in the case of coloured rum the addition of any flavouring, colouring or similar matter is prohibited until the spirit has paid duty for issue. The addition of caramel to rum is regulated by rules 75 and 76.The sanction of the Excise Commissioner is required to the use of any flavouring or colouring matter and to the proportionate quantity that may be added.