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[Cites 0, Cited by 0] [Section 189(2)] [Section 189] [Entire Act]

State of Chattisgarh - Subsection

Section 189(2)(e) in The Chhattisgarh Motor Vehicles Rules, 1994

(e)to any closed trailer specially constructed for any purpose and specifically exempted from any or all of the provisions of this rule an order in writing made by the Registering Authority, to the extent so exempted.