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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Rajasthan - Subsection

Section 68(4) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(4)If, when a candidate has to be excluded under clause (a) of sub-rule (3), two or more candidates have been credited with the same value and stand lowest on the poll, the candidate for whom the lowest number of original value are recorded shall be excluded and if this number also is the same in the case of two or more candidates, the Returning Officer shall decide by lot which of them shall be excluded.Counting of votes where more one seat is to be filled