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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Surender Kumar And Ors. vs . Monika And Ors. on 7 March, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

.

Surender Kumar and Ors. vs. Monika and Ors.

RSA No. 242 of 2022 07.03.2023 Present: Mr. Neeraj Gupta, Senior Advocate with Mr. Janesh Gupta, Advocate, for the appellants.

Mr. Sumit Sood, Advocate, for respondents No.1 to 3.

Mr. Rohit, Advocate, for respondents No.4,5, 6(a) to 6(c)& 9.

Steps for the service of respondents No.7,8, 12 & 13 not taken.

Learned counsel for the appellants states at bar that he will do the needful within two days.

Let fresh notices be issued to aforesaid respondents No.7,8,12 & 13, returnable within four weeks, on doing the needful within two days by learned counsel for the appellants.

List thereafter.

( Sushil Kukreja ) Judge 7th March, 2023 (reena) ::: Downloaded on - 07/03/2023 20:38:52 :::CIS