Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Odisha - Subsection Section 10(iv) in Rules for the Biju Pattnaik Award for outstanding performance in promotion of Sports and Games (iv)The Government shall have the right to restore the award after the annulment/cancellation/withdrawal, if deems fit.
