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[Cites 0, Cited by 0] [Section 35(10)] [Section 35] [Entire Act]

NCT Delhi - Subsection

Section 35(10)(b) in The Delhi Co-Operative Societies Act, 2003

(b)where total amount of issued share capital held by the Government is twenty six per cent or more, but less than fifty one per cent of the total equity share capital, two members on the committee;