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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(1)(d) in U.P. Sugarcane (Regulation Supply and Purchase) Act, 1953

(d)to take necessary steps for the prevention and control of diseases and pests and to render all possible help in the soil extension work;