Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Kerala - Subsection Section 7(xxb) in Sree Sankaracharya University of Sanskrit Act, 1994 (xxb)[ to prescribe the qualifications of teachers for the prescribed courses in the recognised institution;] [Inserted by Act No. 4 of 2003.]
