Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Punjab - Subsection Section 25(1) in The Punjab Lokpal Act, 1996 (1)No suit, prosecution, or other legal proceedings; shall lie against the Lokpal, or against any officer, employee, agency or person referred to in section 8 in respect of anything which is done in good faith or intended to be done under this Act.
